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Himachal Pradesh High Court

K.S. Tomar vs . State Of H.P And Anr. on 15 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

K.S. Tomar Vs. State of H.P and anr.

CWP No. 1331 of 2020 .

15.3.2022 Present: Mr. Dilip Sharma, Sr. Advocate with Mr. Surinder Saklani, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Yudhvir Thakur, Deputy Advocate General & Mr. Rajat Chauhan, Law Officer, for the respondents­State.

In the instructions dated 5.11.2020 filed by the respondents, it has been stated that same subject matter is pending before the Hon'ble Supreme Court. Confronted with this, learned counsel for the petitioner prays for and is granted one week's time to go through the records of the case.

List on 22.3.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 15.3.2022 (mamta) ::: Downloaded on - 17/03/2022 20:11:03 :::CIS