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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(b) in Madhu Babu Pension Yojana Rules, 2008

(b)The amount of pension due will be disbursed to the beneficiaries in terms of Rs.100.00 denomination by the Block Development Officer or, any officer sub-ordinate to him in the rural areas and the D.S.W.O. or any officer sub-ordinate to him and the Executive Officer, ULB in the urban areas without any authority of Accountant General, Orissa.