Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(b) in The Punjab School Education Board Leave Regulations

(b)Duty includes (i) service as a probationer or apprentice provided that service as a probationer is followed by confirmation without a break;
(ii)Joining Time; and
(iii)any other period declared by the Board as such.