Bombay High Court
Aditya Vikram Bagree And Anr vs Turf Estate Joint Venture And 13 Ors on 31 March, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
902-904-906IAL5403-22INSL3934-22+.DOC
Santosh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 4125 OF 2022
IN
SUIT (L) NO. 4119 OF 2022
Aditya Vikram Bagree and anr. ...Applicants
Versus
Turf Estate Joint Venture LLP and ors. ...Respondent
INTERIM APPLICATION (L) NO. 5403 OF 2022
IN
SUIT (L) NO. 3934 OF 2022
WITH
INTERIM APPLICATION (L) NO. 3937 OF 2022
IN
SUIT (L) NO. 3934 OF 2022
Kesari Realty Pvt. Ltd. ...Applicant
Versus
Turf Estate Joint Venture LLP and ors. ...Respondent
SANTOSH
SUBHASH
AND
KULKARNI INTERIM APPLICATION (L) NO. 5406 OF 2022
Digitally signed by
SANTOSH SUBHASH IN
KULKARNI
Date: 2022.04.01
19:55:34 +0530
SUIT (L) NO. 3931 OF 2022
WITH
INTERIM APPLICATION (L) NO. 3936 OF 2022
IN
SUIT (L) NO. 3931 OF 2022
Mahabal Realty Pvt. Ltd. ...Applicant
Versus
Turf Estate Joint Venture and ors. ...Respondent
AND
INTERIM APPLICATION (L) NO. 5407 OF 2022
IN
SUIT (L) NO. 3938 OF 2022
WITH
INTERIM APPLICATION (L) NO. 3941 OF 2022
IN
SUIT (L) NO. 3931 OF 2022
1/3
902-904-906IAL5403-22INSL3934-22+.DOC
Vayuputra Realty Pvt. Ltd. ...Applicant
Versus
Turf Estate Joint Venture and ors. ...Respondent
AND
INTERIM APPLICATION (L) NO. 4112 OF 2022
IN
SUIT (L) NO. 4110 OF 2022
Kuber Mall Management Private Limited ...Applicant
Versus
Turf Estate Joint Venture LLP and ors. ...Respondent
Mr. Venkatesh Dhond, Senior Advocate a/w. Mr. Prateek
Saksaria, Mr. Gaurav Mehta a/w. Mr. Chaitanya
Mehta, Ms. Sonali Aggarwal and Mr. Aamir Ali
Sheikh i/b. M/s. Dhruve Liladhar and Co., for the
Plaintiff in all Suits.
Mr. Nishant Chothani a/w Ms. Sneha Patil, Ms. Janhavi
Doshi, i/b. Manial Srivastava Associates, for D. Nos. 8
and 9.
Mr. Sanjay Jain a/w. Ms. Rujuta Patil, Mr. Yohaan Shah, i/b.
M/s. Negandhi Shah & Himayatullah, for D. Nos. 1 to 4,
6, 7 and 10 in IAL No.4112/2022.
Ms. Rujuta Patil, Mr. Yohaan Shah, i/b. M/s. Negandhi Shah
& Himayatullah, for D. Nos. 1 to 4, 6, 7 and 10 in IAL
No.4125/2022.
Mr. D.D. Madon, Senior Advocate a/w. Ms. Rujuta Patil i/b.
M/s.Negandhi Shah & Himayatullah, for D. Nos. 1 to 4,
6, 7 and 10 in IAL No.3937/2022.
Mr. Aspi Chinoy, Senior Advocate, a/w Mr. Sharan Jagtiani,
Senior Advocate, a/w Ms. Rujuta Patil i/b. M/s.
Negandhi Shah & Himayatullah, for D. Nos. 1 to 4, 6, 7
and 10 in IAL No.3936/2022.
Mr. Karl Tamboly a/w. Ms. Rujuta Patil, Mr. Yohaan Shah, i/b
M/s. Negandhi Shah & Himayatullah, for D. Nos. 1 to 4,
6, 7 and 10 in IAL No.3941/2022.
Ms. Saloni Shah, a/w Mr. Samit Shukla, i/b DSK Legal, for
Defendant no.5 in IAL/4112/2022.
CORAM: N. J. JAMADAR, J.
DATED : 31st MARCH, 2022 2/3 902-904-906IAL5403-22INSL3934-22+.DOC PC:-
1. Mr. Madon, the learned Senior Counsel for the defendant nos.1 to 4, 6, 7 and 10 in IAL/3937/2022 has tendered an affidavit-in-reply to the interim application.
2. The learned Counsel submits that the Division Bench has passed an order in Writ Petition (L) No.8713 of 2022 on 29 th March, 2022.
3. List on 4th April, 2022, at 2.30 pm. [N. J. JAMADAR, J.] 3/3