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[Cites 0, Cited by 0] [Section 30(1A)] [Section 30] [Entire Act]

State of Karnataka - Subsection

Section 30(1A)(b) in The Karnataka Societies Registration Act, 1960.

(b)For appeal before Karnataka Appellate Tribunal under sub-section (3) of section 8, sub-section (3) of section 9 and sub-section (3) of section 10.