Section 13(2)(tb) in The Energy Conservation Act, 2001

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(tb) in The Energy Conservation Act, 2001

(tb)authorise any agency in the country or outside the country to carry out any of the functions of the Bureau, for such purposes, and subject to such

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 13(2)(tb) in The Energy Conservation Act, 2001