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NCT Delhi - Section

Section 81 in The Delhi Co-operative Societies Rules, 2007

81. Audit Fee.

(1)A co-operative society whose turnover is above five lakhs shall pay an audit fee at such rates as may be fixed by the Government from time to time.
(2)The Registrar with the prior approval of Government may increase the prescribed audit fee, in special cases, after recording the reasons in writing.