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[Cites 0, Cited by 0] [Section 909(3)] [Section 909] [Entire Act]

State of Uttar Pradesh - Subsection

Section 909(3)(d) in Rules under the United Provinces Excise Act, 1910

(d)a statement that it is proposed to dispose of the beer either (i) by destroying, or (ii) by conveying it into vinegar.