Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in The Indian Supply Service (Group `A') Rules, 2017

(1)The vacant duty posts in any of the grades referred to in Schedule - I, shall be filled in the manner specified in Schedule - II.