Section 18(2) in Himachal Pradesh Bovine Breeding Act, 2019
(2)Every person who holds a certificate of registration for a sperm station/semen bank shall submit to the Authority, an annual report, in duplicate, in respect of the sperm station/semen bank in such form, as may be prescribed and with respect to new bulls proposed for certification whose semen is to be put on use in such form, as may be prescribed.
