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[Cites 0, Cited by 0] [Section 33A(3)] [Section 33A] [Entire Act]

Union of India - Subsection

Section 33A(3)(f) in The Tobacco Board, Rules, 1976

(f)the conduct of the grower in complying with the provisions of the Act and the rules and regulations made thereunder and the terms and conditions of certificate of registration or licence, directions issued and stipulations laid down by the Board; and