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State of Rajasthan - Section

Section 11 in The Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958

11. Interest.

- The Corporation shall credit interest on the amount standing to each Subscriber's credit at 4% subject to such change as may be deemed necessary by the Board from time to time such interest shall be calculated on the monthly products of each Subscriber's account and shall be applied to the accounts yearly as on the 31st March.