Section 2 in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000
2. Mandal Level Committees.
(1)The Mandal Level Committee comprising of -(i)President, Mandal Parishad as Chairman,(ii)Mandal Parishad Development Officer as Member,(iii)Mandal Educational Officer as Member-Secretary.(2)The committee shall be the competent authority for posting and transfer of teachers in Primary Schools and Secondary Grade Teachers in Upper Primary Schools within the Mandal.(3)The Member-Secretary shall be the competent authority for issue postings and transfer orders.
