Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 6 in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015

6. Meetings.

(1)The Authority shall ordinarily meet at least once in every three months.
(2)The Chairperson may, however, whenever he thinks fit, may call special meetings of the Authority.
(3)The Chairperson may call special meetings of the Authority on the request of one-third members of the Authority.