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[Cites 0, Cited by 1] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(18) in Bombay Primary Education Act, 1947

(18)"[Board] of Primary Education" means the Board constituted under Section 58;[(18A) "Private primary school" means a private primary school which is not maintained b the State Government or by a School Board or by an authorized municipality;]