Calcutta High Court (Appellete Side)
The State Of West Bengal & Ors vs Smt. Mala Sanyal on 27 November, 2019
Author: Soumen Sen
Bench: Soumen Sen
1
03
27.11.2019
Ct. No.16
PP/pg.
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
APPELLATE SIDE
CAN 4752 of 2017
in
FMA 442 of 2019
The State of West Bengal & Ors.
Vs.
Smt. Mala Sanyal
Mr. Joytosh Majumder, Ld. GP
Mr. Md. Yasin Ali
Ms. Tapati Samanta
Mr. Avishek Prasad
... For the appellants/applicants
Ms. Piyush Chaturvedi
Mr. Tarun Kumar Das
Mr. Dilip Kumar Shyamal
... For the respondent/writ petitioner
The appeal is heard in part. This matter shall appear on 2nd December, 2019 along with item nos.3, 11, 12, 34, 35, 36, 37, 90, 91 and 92 of today's list.
(Soumen Sen, J.) (Saugata Bhattacharyya, J.)