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[Cites 0, Cited by 0] [Section 41(7)] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(7)(c) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)Every police station shall display the main features of Juvenile Justice Act on the board in the entrance of the police station.