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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Jharkhand - Subsection

Section 39(1) in The Jharkhand Area Autonomous Council Act, 1994

(1)The accounts of the Council shall be maintained in such manner and annual statement of accounts shall be prepared in such manner as the State Government in consultation with the Accountant General may prescribe.