Section 1146(d) in Police Regulations, Bengal , 1943
(d)If any question of increase of establishment or other expenditure has been referred to the Inspector-General and is pending orders, a reference to the correspondence shall be made in the "remarks" column of the estimate. These instructions apply also to allowances other than travelling allowances. The number of officers drawing each class of allowance (e.g., pony allowance, bugler allowance, etc.) shall be noted in the "remarks" column.