Supreme Court - Daily Orders
The New India Assurance Company Limited vs Anand Pal on 16 November, 2022
ITEM NO.46 REGISTRAR COURT. 1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 7805/2022
THE NEW INDIA ASSURANCE COMPANY LIMITED Petitioner(s)
VERSUS
ANAND PAL & ORS. Respondent(s)
IA No. 148086/2022 - CLARIFICATION/DIRECTION
IA No. 63017/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 117282/2022 - EXEMPTION FROM FILING O.T. IA No. 63018/2022 - EXEMPTION FROM FILING O.T.) Date : 16-11-2022 These matters were called on for hearing today. For Petitioner(s) Ms. Prachi Pandey, Adv.
Mr. C. George Thomas, AOR For Respondent(s) Mr. Vikalp Mudgal, AOR Mr. Kshitij Mudgal, Adv.
Mr. Rishabh Shukla, Adv.
Ms. Sugandha Rathore, Adv.
UPON hearing the counsel, the Court made the following O R D E R Service is complete on respondent Nos.2 to 6, 8 to 10 and 12 to 15 but none has entered appearance.
Ld. counsel for respondent Nos.1, 7 and 11 has filed counter affidavit alongwith application for exemption from filing official translation. Application stands allowed. Signature Not Verified
Registry to process the matter for listing before the Digitally signed by GEETA AHUJA Date: 2022.11.19 Hon'ble Court, as per rules. 12:16:41 IST Reason:
H. SHASHIDHARA SHETTY Registrar