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Supreme Court - Daily Orders

The New India Assurance Company Limited vs Anand Pal on 16 November, 2022

     ITEM NO.46                         REGISTRAR COURT. 1            SECTION XI

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS


                               BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (C)                    No(s).    7805/2022

     THE NEW INDIA ASSURANCE COMPANY LIMITED                                Petitioner(s)

                                                       VERSUS

     ANAND PAL & ORS.                                                       Respondent(s)

      IA No. 148086/2022 - CLARIFICATION/DIRECTION
      IA No. 63017/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 117282/2022 - EXEMPTION FROM FILING O.T. IA No. 63018/2022 - EXEMPTION FROM FILING O.T.) Date : 16-11-2022 These matters were called on for hearing today. For Petitioner(s) Ms. Prachi Pandey, Adv.

Mr. C. George Thomas, AOR For Respondent(s) Mr. Vikalp Mudgal, AOR Mr. Kshitij Mudgal, Adv.

Mr. Rishabh Shukla, Adv.

Ms. Sugandha Rathore, Adv.

UPON hearing the counsel, the Court made the following O R D E R Service is complete on respondent Nos.2 to 6, 8 to 10 and 12 to 15 but none has entered appearance.

Ld. counsel for respondent Nos.1, 7 and 11 has filed counter affidavit alongwith application for exemption from filing official translation. Application stands allowed. Signature Not Verified

Registry to process the matter for listing before the Digitally signed by GEETA AHUJA Date: 2022.11.19 Hon'ble Court, as per rules. 12:16:41 IST Reason:

H. SHASHIDHARA SHETTY Registrar