Section 8 in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002
8. Chancellor.
(1)The Governor of the State of Rajasthan shall be the Chancellor of the University.(2)The Chancellor shall, by virtue of his office, be the head of the University.(3)The Chancellor when present shall preside over the convocation of the University.
