Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(3)Conduct of more than one election simultaneously.-A notified polling station can be used for the purpose of conducting election either for a member of Territorial Constituency of a Water Users Association or a President of a Water Users Association. The officers appointed for the purposes of conducting one election shall be deemed to have been appointed for the purposes of holding all other elections so held simultaneously at that polling station.