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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(2)The list shall contain the names of the candidates in alphabetical order in Telugu and shall describe them as in their nomination paper and if poll is found to be necessary it shall also specify the distinctive symbols allotted to them, under sub-rule (3).