Rajasthan High Court - Jodhpur
Balwant Singh vs Suchi Sharma on 12 July, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 328/2019
Balwant Singh
----Petitioner
Versus
Suchi Sharma
----Respondent
For Petitioner(s) : Mr. V.R. Choudhary.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 12/07/2019 A copy of the writ petition be served on Mr. Harish Purohit, who may complete his instructions in the matter / file reply.
List on 15.07.2019.
(ARUN BHANSALI),J 49-Rmathur/-
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