Supreme Court - Daily Orders
Umesh Kumar Singh vs The State Of Jharkhand on 14 January, 2019
Bench: D.Y. Chandrachud, Hemant Gupta
ITEM NO.22 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 47118/2018
(Arising out of impugned final judgment and order dated 10-07-2018
in LPA No. 6/2018 passed by the High Court Of Jharkhand At Ranchi)
UMESH KUMAR SINGH & ORS. Petitioner(s)
VERSUS
THE STATE OF JHARKHAND & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.185671/2018-CONDONATION OF DELAY
IN FILING and IA No.185672/2018-EXEMPTION FROM FILING O.T. )
Date : 14-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s)
Dr. Aman Hingorani, Adv.
Ms. Priya Hingorani, Adv.
M/S. Hingorani & Associates, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Tag with SLP(C) No. 4617/2018.
(MANISH SETHI) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MANISH SETHI Date: 2019.01.15 17:23:36 IST Reason: