Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(4) in Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1975

(4)Every appeal under this section shall be disposed of by the appellate officer as expeditiously as possible.