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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(8) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(8)The Government may permit the University to conduct distance education programme within the State of Andhra Pradesh after a period of five years and satisfactory demonstration of quality levels and accreditation standards.