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Madhya Pradesh High Court

Shambhu Prasad vs The State Of Madhya Pradesh on 28 December, 2017

THE HIGH COURT OF MADHYA PRADESH CRA-3021-2017 sh (SHAMBHU PRASAD Vs THE STATE OF MADHYA PRADESH) e 6 ad Jabalpur, Dated : 28-12-2017 Pr Mr. G. Pandey, learned counsel for the petitioner. Mr. V. Tiwari, learned G.A. for the State.

a As prayed, list this matter before Regular Bench in the hy next month.

ad (SUJOY PAUL) (RAJEEV KUMAR DUBEY) M V. JUDGE V. JUDGE of rt ou s@if Digitally signed by SAIFAN KHAN C Date: 2017.12.28 14:43:49 +05'30' h ig H