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State of Tamilnadu - Section

Section 20 in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

20. Application for a copy of the date when to be made.

- An application for a copy of the date on the basis of which the Settlement Officer proposes to determine the tasdik allowance or the compensation shall be made by the inamdar or other person interested, within two months, from such date as may be notified by the Settlement Officer in this behalf.