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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(3)(m) in The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981

(m)"specified ports" means such ports as the Central Government may, by notification in the Official Gazette, specify for the purposes of this Act;