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Calcutta High Court (Appellete Side)

Sri Kumaresh Chandra Bose vs New Barrackpur Municipality & Ors on 20 July, 2011

Author: Jayanta Kumar Biswas

Bench: Jayanta Kumar Biswas

                                      1


20.07.2011
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             In The High Court At Calcutta
             Constitutional Writ Jurisdiction
                      Appellate Side
                W.P.NO.10857(W) of 2008
               Sri Kumaresh Chandra Bose
                         v.
             New Barrackpur Municipality & Ors.


             Mr.Rajarshi Basu.    ... for the petitioner.

             Mr. Udayan Datta.

                          .. for the second respondent.

Adjourned as prayed for. Opposition filed by the Chairman of the Municipality shall be kept in the records of the case. Liberty to mention. Certified xerox.

(Jayanta Kumar Biswas,J).