9. Substitution of Section 6 of Bihar Taxation on Luxuries in Hotels Act, 1988 (Bihar Act 5 of 1988).
- Section 6 of Bihar Act 5 of 1988 shall be substituted by the following, namely:-"6. Returns. - Every proprietor liable to pay tax under this Act, shall submit a return in such form and such manner and in respect of such periods as may be prescribed."
