Madhya Pradesh High Court
Poonam Chand vs The State Of Madhya Pradesh on 10 September, 2025
1 CRR-3436-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 3436 of 2025 (POONAM CHAND AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 10-09-2025 List this case along with CRR No.4361/2025.
(RAMKUMAR CHOUBEY) JUDGE SS Signature Not Verified Signed by: SHIVANI SINGH RAJPUT Signing time: 10-09-2025 17:32:48