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[Cites 0, Cited by 0] [Section 13(13)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(13)(f) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(f)is a member of, or be otherwise associated with, any political party or any organisation which takes part in politics, or is taking part in, or subscribing in aid of, any political movement or activity :