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Union of India - Section

Section 91 in The Companies Act, 1956

91. Calls on shares of same class to be made on uniform basis .-

Where after the commencement of this Act, any calls for further share capital are made on shares, such calls shall be made on a uniform basis on all shares falling under the same class.Explanation .-For the purposes of this section, shares of the same nominal value on which different amounts have been paid-up shall not be deemed to fall under the same class.