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State of Odisha - Section

Section 42 in Orissa Municipal Rules, 1953

42.

For the purpose of taking into consideration business involving many details, the meeting may on the motion of any Councillor present at the meeting resolve itself into a committee of the whole body. When such motion has been carried the rule prohibiting any person from speaking more than,once on the same question shall not apply to the discussion of the aforesaid business in committee.