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[Cites 0, Cited by 0] [Section 155] [Entire Act]

State of Uttar Pradesh - Subsection

Section 155(17) in The General Rules (Civil), 1957

(17)Surety bond, if any, given by the owner of the property sold.N.B. - The above paper Nos. 1 to 17 shall be kept in File B if the record belongs to Class II and File C if the record belongs to Class III.Papers to be placed in Pile A-2