Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29G(4)] [Section 29G] [Entire Act]

State of Karnataka - Subsection

Section 29G(4)(a) in Karnataka Co-Operative Societies Act, 1959

(a)be responsible for general supervision and control over the employees of the society and be responsible for the day-to-day management and business of the society;