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Bombay High Court

Madhukar Shankarrao Alias Bhivaji ... vs The State Of Maharashtra And Ors on 2 May, 2023

Author: Gauri Godse

Bench: R. D. Dhanuka, Gauri Godse

                                                            506-wp-10069-2022-wp-1530-2022.doc



varsha                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CIVIL APPELLATE JURISDICTION

                                 WRIT PETITION NO. 10069 OF 2022

          Sampat Vitthal Machale                                   ... Petitioner
                        vs.
          The State of Maharashtra and Ors                         ... Respondents

                                              WITH
                                  WRIT PETITION NO. 1530 OF 2022

          Madhukar Shankarrao Alias Bhivaji Dorge and Ors ... Petitioners
                        vs.
          The State of Maharashtra and Ors                         ... Respondents

                                              WITH
                                  WRIT PETITION NO. 9780 OF 2021

          Arjun Tukaram Yadhav and Ors                             ... Petitioners
                        vs.
          Union of India through Secretary,Ministry of Road        ... Respondents
          Transport and Highway and Ors

                                              WITH
                                 WRIT PETITION NO. 10981 OF 2022

          Ajinkya Dattatrya Mokashi and Ors                        ... Petitioners
                        vs.
          The State of Maharashtra through Chief Secretary ... Respondents
          and Ors

                                              WITH
                                  WRIT PETITION NO. 5895 OF 2021

          Shri Raosaheb Yashwant Farate and Anr                    ... Petitioners



                                           Page no.1 of 5




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               vs.
 The District Collector, Pune and Ors                     ... Respondents

                                    WITH
                     WRIT PETITION (ST) NO. 96676 OF 2020

 Vasudev Alias Rajendra Shrikisan Chavan                  ... Petitioner
               vs.
 Union of India through Secretary,Ministry of Road        ... Respondents
 Transport and Highway and Ors

                                     WITH
                         WRIT PETITION NO. 4628 OF 2021

 Jaysingh Ramrao Ghadge and Ors                           ... Petitioners
               vs.
 The State of Maharashtra and Ors                         ... Respondents

                                     WITH
                         WRIT PETITION NO. 8902 OF 2021

 Swapnil s/o Janardhan Kate and Ors                       ... Petitioners
               vs.
 Union of India through Secretary,Ministry of Road        ... Respondents
 Transport and Highway and Ors

                                     WITH
                        WRIT PETITION NO. 10984 OF 2022

 Shri Siddheshwar Dudh Udyog Samuh through                ... Petitioners
 Mr. Vijay sinh Fattesingrao Mokashi and Ors
               vs.
 The State of Maharashtra and Ors                         ... Respondents

                                     WITH
                        WRIT PETITION NO. 10982 OF 2022



                                  Page no.2 of 5




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 Sandip Ramrao Kadam and Ors                               ... Petitioners
               vs.
 The State of Maharashtra and Ors                          ... Respondents

                                     WITH
                        WRIT PETITION NO. 10983 OF 2022

 Sou. Hemlata Dnyaneshwar Shinde                           ... Petitioners
               vs.
 The State of Maharashtra through its Chief                ... Respondents
 Secretary and Ors

                                     WITH
                         WRIT PETITION NO. 8902 OF 2021

 Swapnil s/o Janardhan Kate and Ors                        ... Petitioners
               vs.
 Union of India through Secretary,Ministry of Road         ... Respondents
 Transport and Highway and Ors

                                      WITH
                          WRIT PETITION NO. 177 OF 2021

 Jalinder Jagannath Machale and Ors                        ... Petitioners
               vs.
 Competent Authority Deputy Collector and Ors              ... Respondents

                                     WITH
                         WRIT PETITION NO. 7581 OF 2022

 Ganpat Shankar Jadhav                                     ... Petitioners
               vs.
 The State of Maharashtra Principal Secretary              ... Respondent

                                     WITH
                         WRIT PETITION NO. 5915 OF 2021
                                     WITH

                                   Page no.3 of 5




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                     INTERIM APPLICATION NO. 2934 OF 2021
                                      IN
                        WRIT PETITION NO. 5915 OF 2021

 Kakaso Dagdoba Ghadge                                ... Petitioner/Applicant
               vs.
 The State of Maharashtra through Principal           ... Respondents
 Secretary Public Work Dept and Ors




 Swapnil s/o Janardhan Kate and Ors                      ... Petitioners
               vs.
 Union of India through Secretary,Ministry of Road       ... Respondents
 Transport and Highway and Ors

 Mr. N.M. Wable, for the Petitioner in WP/10069 of 2022, WP/1530/22,
 WP/4628/21, WP/177/21.
 Mr T.D. Deshmukh, for the Petitioners in WP/5895/21.
 Mr Arjun Kadam, for the Petitioner in WPST/96676/2020.
 Mrs M.S. Bane, AGP and Mr R.S. Pawar, AGP for Respondent-State in
 above 14 Wps.
 Mr. Ashutosh Mishra, for the Respondent/UOI in WP/10069/22,
 WP/7581/22 & WP/5915/21.
 Mr Yogesh Patil, i/b Mr Vijay Patil, for Respondent No. 5 in WP/8902/21
 and for Respondent No.8 in WP/10069/22.
 Mr N.P. Shimpi, for Respondent-UOI in WP/10981/22, WP/10984/22,
 WP/10982/22, WP/8902/21.

                                     CORAM : R. D. DHANUKA AND
                                             GAURI GODSE, JJ.

DATED : 2nd MAY, 2023 P.C. :-

1. Matters not on board. Taken up on production board.

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2. The learned Advocate for the Petitioners has circulated these Petitions for extension of interim relief. Petitions were due today, however same are not listed on board.

3. Stand over to 20th June 2023.

4. Interim relief granted on 17th March 2021 to continue till next date.

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