Bombay High Court
Madhukar Shankarrao Alias Bhivaji ... vs The State Of Maharashtra And Ors on 2 May, 2023
Author: Gauri Godse
Bench: R. D. Dhanuka, Gauri Godse
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varsha IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 10069 OF 2022
Sampat Vitthal Machale ... Petitioner
vs.
The State of Maharashtra and Ors ... Respondents
WITH
WRIT PETITION NO. 1530 OF 2022
Madhukar Shankarrao Alias Bhivaji Dorge and Ors ... Petitioners
vs.
The State of Maharashtra and Ors ... Respondents
WITH
WRIT PETITION NO. 9780 OF 2021
Arjun Tukaram Yadhav and Ors ... Petitioners
vs.
Union of India through Secretary,Ministry of Road ... Respondents
Transport and Highway and Ors
WITH
WRIT PETITION NO. 10981 OF 2022
Ajinkya Dattatrya Mokashi and Ors ... Petitioners
vs.
The State of Maharashtra through Chief Secretary ... Respondents
and Ors
WITH
WRIT PETITION NO. 5895 OF 2021
Shri Raosaheb Yashwant Farate and Anr ... Petitioners
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vs.
The District Collector, Pune and Ors ... Respondents
WITH
WRIT PETITION (ST) NO. 96676 OF 2020
Vasudev Alias Rajendra Shrikisan Chavan ... Petitioner
vs.
Union of India through Secretary,Ministry of Road ... Respondents
Transport and Highway and Ors
WITH
WRIT PETITION NO. 4628 OF 2021
Jaysingh Ramrao Ghadge and Ors ... Petitioners
vs.
The State of Maharashtra and Ors ... Respondents
WITH
WRIT PETITION NO. 8902 OF 2021
Swapnil s/o Janardhan Kate and Ors ... Petitioners
vs.
Union of India through Secretary,Ministry of Road ... Respondents
Transport and Highway and Ors
WITH
WRIT PETITION NO. 10984 OF 2022
Shri Siddheshwar Dudh Udyog Samuh through ... Petitioners
Mr. Vijay sinh Fattesingrao Mokashi and Ors
vs.
The State of Maharashtra and Ors ... Respondents
WITH
WRIT PETITION NO. 10982 OF 2022
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Sandip Ramrao Kadam and Ors ... Petitioners
vs.
The State of Maharashtra and Ors ... Respondents
WITH
WRIT PETITION NO. 10983 OF 2022
Sou. Hemlata Dnyaneshwar Shinde ... Petitioners
vs.
The State of Maharashtra through its Chief ... Respondents
Secretary and Ors
WITH
WRIT PETITION NO. 8902 OF 2021
Swapnil s/o Janardhan Kate and Ors ... Petitioners
vs.
Union of India through Secretary,Ministry of Road ... Respondents
Transport and Highway and Ors
WITH
WRIT PETITION NO. 177 OF 2021
Jalinder Jagannath Machale and Ors ... Petitioners
vs.
Competent Authority Deputy Collector and Ors ... Respondents
WITH
WRIT PETITION NO. 7581 OF 2022
Ganpat Shankar Jadhav ... Petitioners
vs.
The State of Maharashtra Principal Secretary ... Respondent
WITH
WRIT PETITION NO. 5915 OF 2021
WITH
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INTERIM APPLICATION NO. 2934 OF 2021
IN
WRIT PETITION NO. 5915 OF 2021
Kakaso Dagdoba Ghadge ... Petitioner/Applicant
vs.
The State of Maharashtra through Principal ... Respondents
Secretary Public Work Dept and Ors
Swapnil s/o Janardhan Kate and Ors ... Petitioners
vs.
Union of India through Secretary,Ministry of Road ... Respondents
Transport and Highway and Ors
Mr. N.M. Wable, for the Petitioner in WP/10069 of 2022, WP/1530/22,
WP/4628/21, WP/177/21.
Mr T.D. Deshmukh, for the Petitioners in WP/5895/21.
Mr Arjun Kadam, for the Petitioner in WPST/96676/2020.
Mrs M.S. Bane, AGP and Mr R.S. Pawar, AGP for Respondent-State in
above 14 Wps.
Mr. Ashutosh Mishra, for the Respondent/UOI in WP/10069/22,
WP/7581/22 & WP/5915/21.
Mr Yogesh Patil, i/b Mr Vijay Patil, for Respondent No. 5 in WP/8902/21
and for Respondent No.8 in WP/10069/22.
Mr N.P. Shimpi, for Respondent-UOI in WP/10981/22, WP/10984/22,
WP/10982/22, WP/8902/21.
CORAM : R. D. DHANUKA AND
GAURI GODSE, JJ.
DATED : 2nd MAY, 2023 P.C. :-
1. Matters not on board. Taken up on production board.
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2. The learned Advocate for the Petitioners has circulated these Petitions for extension of interim relief. Petitions were due today, however same are not listed on board.
3. Stand over to 20th June 2023.
4. Interim relief granted on 17th March 2021 to continue till next date.
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