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[Cites 0, Cited by 0] [Section 103(2)] [Section 103] [Entire Act]

State of Tamilnadu - Subsection

Section 103(2)(iii) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(iii)0.201 Kilometre from a temple or maidan where fireworks are displayed on festivals and special occasions or factories, workshops, etc., and where fire is used for ignition, processing, etc. and sparks escape through chimney or any other outlet.