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[Cites 0, Cited by 0] [Section 23A] [Entire Act]

State of Rajasthan - Subsection

Section 23A(16) in Rajasthan Animal Husbandry Service Rules, 1963

(16)The provisions of this rule shah have effect notwithstanding anything to the contrary contained in any provision of these Rules.] [Substituted by Rajasthan vide Notification No. F. 7(2) DOP/A-II/81, dated 19.2.1982 w.e.f. 1.4.1981.]