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[Cites 0, Cited by 0] [Section 172] [Entire Act]

State of Odisha - Subsection

Section 172(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)have rung made of straight-grained wooed free from defects and mortised or securely notched into the upright; and