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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(vi) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

(vi)[ that the seniority inter se of Inspector Grade I, shall be determined by the date of their regular appointment on the post of Inspector Grade II.] [Added by No. F. 2(18)DOP/A-II/81, dated 5-9-1981.]