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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(h) in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997

(h)Secretary to Government, Revenue and Forests. . . . . . . . . ex-officio Member; Department (Forests)