Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44AV] [Entire Act] State of Bihar - Subsection Section 44AV(a) in The Bihar Co-operative Societies Act, 1935 (a)Interest rates on deposits and loans in conformity with Reserve Bank guidelines,
