Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 22]

Bombay High Court

Nagari Niwara Parishad vs Municipal Corp.Of Gr.Mumbai And Anr on 2 August, 2022

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 427 OF 2005

 Nagari Niwara Parishad                      ....APPELLANT
            V/S
 Municipal Corporation Of Greater Mumbai And
                                          ....RESPONDENT

Anr.

WITH FIRST APPEAL NO. 1235 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 428 OF 2005 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corpn. Of Gr. Mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1237 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1236 OF 2003 Nagari Niwara Parishad ....APPELLANT Page 1/5 ::: Uploaded on - 02/08/2022 ::: Downloaded on - 03/08/2022 21:52:15 ::: V/S Municipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1240 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1247 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor.of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1242 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor.of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1244 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1238 OF 2003 Nagari Niwara Parishad ....APPELLANT Page 2/5 ::: Uploaded on - 02/08/2022 ::: Downloaded on - 03/08/2022 21:52:15 ::: V/S Muncipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1246 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1239 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr. Bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1249 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr. Bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1241 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1245 OF 2003 Nagari Niwara Parishad ....APPELLANT Page 3/5 ::: Uploaded on - 02/08/2022 ::: Downloaded on - 03/08/2022 21:52:15 ::: V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1233 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1250 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1243 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1234 OF 2003 Nagari Niwari Parishad ....APPELLANT V/S Municipal Corp.of.gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1248 OF 2003 Nagari Niwara Parishad ....APPELLANT Page 4/5 ::: Uploaded on - 02/08/2022 ::: Downloaded on - 03/08/2022 21:52:15 ::: V/S Municipal Cor. Of Gr. Bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1232 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 429 OF 2005 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corpn. Of Gr. Mumbai And Anr. ....RESPONDENT Mrs Nilima Sanglikar a/w Sangeeta Salvi for Appellant. Santosh Parad for Respondent CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 2nd August, 2022 P.C. :

S. O. to 17/08/2022 .
( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 02/08/2022 ::: Downloaded on - 03/08/2022 21:52:15 :::