Bombay High Court
Nagari Niwara Parishad vs Municipal Corp.Of Gr.Mumbai And Anr on 2 August, 2022
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 427 OF 2005
Nagari Niwara Parishad ....APPELLANT
V/S
Municipal Corporation Of Greater Mumbai And
....RESPONDENT
Anr.
WITH FIRST APPEAL NO. 1235 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 428 OF 2005 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corpn. Of Gr. Mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1237 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1236 OF 2003 Nagari Niwara Parishad ....APPELLANT Page 1/5 ::: Uploaded on - 02/08/2022 ::: Downloaded on - 03/08/2022 21:52:15 ::: V/S Municipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1240 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1247 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor.of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1242 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor.of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1244 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1238 OF 2003 Nagari Niwara Parishad ....APPELLANT Page 2/5 ::: Uploaded on - 02/08/2022 ::: Downloaded on - 03/08/2022 21:52:15 ::: V/S Muncipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1246 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1239 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr. Bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1249 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr. Bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1241 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1245 OF 2003 Nagari Niwara Parishad ....APPELLANT Page 3/5 ::: Uploaded on - 02/08/2022 ::: Downloaded on - 03/08/2022 21:52:15 ::: V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1233 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1250 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Cor. Of Gr.bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1243 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1234 OF 2003 Nagari Niwari Parishad ....APPELLANT V/S Municipal Corp.of.gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1248 OF 2003 Nagari Niwara Parishad ....APPELLANT Page 4/5 ::: Uploaded on - 02/08/2022 ::: Downloaded on - 03/08/2022 21:52:15 ::: V/S Municipal Cor. Of Gr. Bombay And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 1232 OF 2003 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corp.of Gr.mumbai And Anr. ....RESPONDENT WITH FIRST APPEAL NO. 429 OF 2005 Nagari Niwara Parishad ....APPELLANT V/S Municipal Corpn. Of Gr. Mumbai And Anr. ....RESPONDENT Mrs Nilima Sanglikar a/w Sangeeta Salvi for Appellant. Santosh Parad for Respondent CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 2nd August, 2022 P.C. :
S. O. to 17/08/2022 .
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