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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(d) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(d)"Board" means the Board of Directors of Weavers Cooperative Societies and shall include the special officer in charge of the society acting in the place of the Board of Directors;