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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2) in The Visva-Bharati (Amendment) Act, 1984

(2)The Upacharya(Vice-Chancellor), the Karma-Sachiva(Registrar), the Artha-Sachiva (Treasurer) and the Granthagarika(Librarian) holding office immediately before the commencement of this Act, shall, on and from such commencement hold their respective offices for the same tenure and upon the same terms and conditions as they held it immediately before such commencement.