Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 14 in Sikkim Subject Rules, 1961 14. An offence under Section 11 of the Regulation shall be triable by a Magistrate in Sikkim as a cognizable case in accordance with the Code of Criminal Procedure.
