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Punjab-Haryana High Court

Sukhdeep Kaur & Others vs . Bhagwant Singh & Another on 7 May, 2014

              Daily Lok Adalat                                             Bench No.1

              512                         F.A.O. No. 1633 of 2011

              Sukhdeep Kaur & others             vs.      Bhagwant Singh & another

              Present:         Mr. Vivek Suri, Advocate
                               for the appellants.

                               Mr. Vikas Chadha, Dy. Manager for
                               Oriental Insurance Co. Ltd.

                               ****

The matter was settled between the parties vide order of this Court dated 9.4.2014. Pursuant to that order Oriental Insurance Company Limited has brought a crossed-cheque of AXIS Bank Ltd. bearing No.111501 dated 06.05.2014 for `1,10,000/- (Rs. One Lac Ten Thousand Only) in favour of appellant No.1-Sukhdeep Kaur which has been handed over to Mr. Vivek Suri, Advocate.

In view of the above, the appeal stands disposed of as settled.

Copy of the order be supplied/sent to the counsel/parties and file be returned to the High Court.



                                                                 (R.S.MONGIA)
                                                                  PRESIDENT


              07.05.2014                                         (R.K.NEHRU)
              Janki                                               MEMBER




Bhatt Janki
2014.05.08 16:31
I attest to the accuracy and
integrity of this document
High Court Chandigarh