Punjab-Haryana High Court
Sukhdeep Kaur & Others vs . Bhagwant Singh & Another on 7 May, 2014
Daily Lok Adalat Bench No.1
512 F.A.O. No. 1633 of 2011
Sukhdeep Kaur & others vs. Bhagwant Singh & another
Present: Mr. Vivek Suri, Advocate
for the appellants.
Mr. Vikas Chadha, Dy. Manager for
Oriental Insurance Co. Ltd.
****
The matter was settled between the parties vide order of this Court dated 9.4.2014. Pursuant to that order Oriental Insurance Company Limited has brought a crossed-cheque of AXIS Bank Ltd. bearing No.111501 dated 06.05.2014 for `1,10,000/- (Rs. One Lac Ten Thousand Only) in favour of appellant No.1-Sukhdeep Kaur which has been handed over to Mr. Vivek Suri, Advocate.
In view of the above, the appeal stands disposed of as settled.
Copy of the order be supplied/sent to the counsel/parties and file be returned to the High Court.
(R.S.MONGIA)
PRESIDENT
07.05.2014 (R.K.NEHRU)
Janki MEMBER
Bhatt Janki
2014.05.08 16:31
I attest to the accuracy and
integrity of this document
High Court Chandigarh